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[Cites 0, Cited by 0] [Section 4C(4A)] [Section 4C] [Entire Act]

State of West Bengal - Subsection

Section 4C(4A)(a) in West Bengal Land Reforms Act, 1955

(a)involves change of area of any plot of land or character of such plot of land or conversion of the same as mentioned in sub-section (1); or