Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in Rajasthan Partnership Rules, 1952 3. Forms of statements. - The Statement required to be sent or delivered to the Registrar under Section 58 shall be in Form appended to these rules and be verified in the manner prescribed for verification of plaints in Civil Suits.
