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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(iii) in The Manual of Departmental Orders

(iii)He is also required to take discharges of all Irrigation Channels in his section once a month and all rivers, streams and drains during high floods, and report the result to the Sub- Divisional Officer.