Gujarat High Court
Canara Bank Ashram Road vs Collector Of Stamps & on 18 January, 2013
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
CANARA BANK ASHRAM ROAD....Petitioner(s)V/SCOLLECTOR OF STAMPS C/SCA/2113/2012 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 2113 of 2012 ================================================================ CANARA BANK ASHRAM ROAD....Petitioner(s) Versus COLLECTOR OF STAMPS & 3....Respondent(s) ================================================================ Appearance: MR KI SHAH, ADVOCATE for the Petitioner(s) No. 1 MS VACHA DESAI, ASST. GOVT. PLEADER for the Respondent(s) No. 1 - 3 MR AS ASTHAVADI, ADVOCATE for the Respondent(s) No. 4 ================================================================ CORAM: HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA and HONOURABLE MR.JUSTICE J.B.PARDIWALA Date : 18/01/2013 ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) As prayed for on behalf of the respondent-State, let the matter appear on 8th February 2013. The interim relief granted earlier be extended till then.
(BHASKAR BHATTACHARYA,CJ) (J.B.PARDIWALA, J.) mathew Page 2 of 2