Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257] [Entire Act] State of West Bengal - Subsection Section 257(6) in Siliguri Municipal Corporation Act, 1990 (6)The State Government may prescribe the person the manner in which and the person by whom an information relating to birth and death should be given to the Corporation.
