Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(e) in Tamil Nadu Local Fund Audit Rules, 2016

(e)in the case of grants sanctioned by other agencies (including the State Committee of Science and Technology) the accounts relating to the research schemes projects or seminars shall be presented for audit as soon as the research work, projects or seminars is finalised or the grant received is utilised as the case may be.