Vidhaya Nath Pandey vs The State Of Bihar & Ors on 12 October, 2011

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Patna High Court - Orders

Vidhaya Nath Pandey vs The State Of Bihar & Ors on 12 October, 2011

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta

                  IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CWJC No.3034 of 2011
                               Vidhaya Nath Pandey
                                       Versus
                              The State of Bihar & Ors
                                      -----------
2.           12.10.2011

As prayed for by learned counsel for the State, put up after four weeks in the main list to enable him to file the counter affidavit in the matter.

(Ramesh Kumar Datta,J.) Spal/