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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(x) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(x)"study centre" means a centre established and maintained or recognized or approved by the University for the purpose of advising, counseling or for rendering any other assistance required by the students in the context of distance education; located within or outside the State of Arunachal Pradesh in India and abroad. Such centers shall be designated as Academic centers and shall function independently within the framework of the University rules and regulations;