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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1)(iii) in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962

(iii)it is not submitted within the period specified in Rule 24 and no reasonable cause is shown for the delay; or