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Bengal Presidency - Section

Section 784 in Police Regulations, Bengal , 1943

784. Passage pay and concessions.

- Every officer of the Indian Police who is eligible for the passage pay and concessions under the Superior Civil Services Rules, 1924, shall be responsible for reporting to the Inspector-General the names of his wife and children, the date of his marriage, the sex and date of birth of each child and all subsequent events which affect the eligibility for the concession of the officer himself or any member of his family. These particulars shall then be forwarded to the Accountant-General to enable him to maintain their passage accounts.