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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(14) in Rajasthan Minor Mineral Concession Rules, 2017

(14)Without prejudice to the generality of the foregoing, the Government reserves the right to reject any following bid on any criteria specified in the rules: -
(i)bids have not been submitted with all the information;
(ii)bids have been submitted without bid security; or
(iii)bids have otherwise not been submitted in accordance with the rules and guidelines.