Himachal Pradesh High Court
Youth Hostels Association Of India vs . State Of Hp & Ors on 12 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Youth Hostels Association of India Vs. State of HP & ors CR No 4074 of 2013 .
12.7.2023 Present:- Ms. Vandana Kumari,Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. I.N.Mehta and Mr. Y. W. Chauhan, Sr. Additional Advocates General, Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocates General and Ms. Priyanka Chauhan, Deputy Advocate General, for respondents- State.
Learned counsel for the petitioner prays for an adjournment. Reluctantly, the same is granted. List on 19.7.2023.
(Tarlok Singh Chauhan) Judge [[ (Satyen Vaidya) Judge 12th July, 2023 (Guleria) ::: Downloaded on - 13/07/2023 20:33:27 :::CIS