Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 416] [Entire Act]

State of Assam - Subsection

Section 416(15) in Gauhati Municipal Corporation Act, 1971

(15)The prohibition of erection of buildings over drains without the permission of the Commissioner;