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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(ii) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(ii)'Backward Area' means an area declared as industrially backward by the Government of Punjab or the Government of India, as the case may be, for the purpose of grant of industrial incentives;