Calcutta High Court
Zoom Developers Pvt. Ltd. & Anr vs S.P.Minerals on 17 March, 2011
Author: I.P.Mukerji
Bench: I.P.Mukerji
AP No.204 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
Original Side
In the matter of:
ZOOM DEVELOPERS PVT. LTD. & ANR.
Versus
S.P.MINERALS
BEFORE
The Hon'ble JUSTICE I.P.MUKERJI
Date: 17th March, 2011 Appearance:
Mr. Debangshu Basak, Advocate The Court: List this application fairly at the top as "New Motion" on 21st March, 2011. The interim order dated 10th March, 2011, is extended till 23rd March, 2011, or until further order which is earlier.
This application is appearing in the list but could not be reached. In that view of the matter, this application was 2 mentioned on behalf of the petitioner for extension of the above interim order.
All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.
(I.P.MUKERJI, J.) G/