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[Cites 0, Cited by 0] [Section 401] [Entire Act]

Bengal Presidency - Subsection

Section 401(e) in Police Regulations, Bengal , 1943

(e)When a man, for whom a history sheet is maintained, leaves the limits of one station and resides for over 3 months in another police-station within or outside the province his history sheet shall be sent to the latter police-station. When the police-station is in another province the history sheet should be sent through the Superintendent concerned. This transfer shall be noted against the individual's name in the index. Officers receiving history sheets shall acknowledge receipt. Such history sheets will be dealt with in exactly the same way as other sheets in existence in the province, i.e., the sheets shall be labelled "Confidential" and governed by the rules existing in that province.