Section 15(2) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014
(2)Pension under these rules shall be payable to a Member for whole life:Provided that no such pension shall be payable during any period for which such member after his retirement holds office as a Member of the Union Public Service Commission or Member of a Public Service Commission of any State, or any Board constituted by the Central or any State Government for recruitment to the Public Services.
