Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(4)(a) in Rajasthan Stamp Rules, 2004 (a)Every license shall be granted for a period of one year in Form B. The license fee shall be Rs. 500.