Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 669] [Entire Act]

State of Odisha - Subsection

Section 669(2) in The Orissa Municipal Corporation Act, 2003

(2)Any person required by the Commissioner in pursuance of Sub-section (1) to give the Commissioner any information shall be bound to comply with the same and to give true information to the best of his knowledge and belief.