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State of West Bengal - Section

Section 3 in West Bengal Societies Registration Rules, 1963

3. Examination of the documents received by the Registrar.

— On receipt of every document required by the Act to be filed in this office, the Registrar shall examine the same and if it is found defective or incomplete in the particulars required to be given therein, he shall return the document to the person who filed the same. Unless proper rectification Is made and the document resubmitted within fifteen days from the date of its return by the Registrar, the document shall not be deemed to have been filed at all.