Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Karnataka - Subsection Section 69(3) in Karnataka Samskrita Vishwavidyalaya Act, 2009 (3)The authorities constituted under sub section (1) shall commence to exercise their functions on such date as the Government may, by notification specify in this behalf.
