Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(i) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(i)To finalize the list of heritage buildings and precincts to be notified as Heritage Buildings and Heritage Precincts under Schedule-II and recommend the same to the Government for notification;