Supreme Court - Daily Orders
Durgash Kumar Singh vs The State Of Uttar Pradesh on 11 July, 2018
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CRL.) NO. 264/2018
IN
SPECIAL LEAVE PETITION (CRL.) NO. 7105/2016
DURGESH KUMAR SINGH Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
O R D E R
Delay in filing the Review Petition is condoned. Having carefully gone through the Review Petition, the order under challenge and the papers annexed therewith, we are satisfied that there is no error apparent on the face of the record, warranting reconsideration of the order impugned.
The Review Petition is, accordingly, dismissed.
.....................J. (ROHINTON FALI NARIMAN) .....................J. (SANJAY KISHAN KAUL) NEW DELHI;
JULY 11, 2018
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2018.07.12
16:27:49 IST
Reason:
ITEM NO.1006 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No. 264/2018 in SLP(Crl) No. 7105/2016 DURGESH KUMAR SINGH Petitioner(s) VERSUS THE STATE OF UTTAR PRADESH Respondent(s) (FOR ADMISSION and IA No.54128/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 11-07-2018 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE SANJAY KISHAN KAUL By Circulation UPON perusing papers the Court made the following O R D E R Delay in filing the Review Petition is condoned.
The Review Petition is dismissed in terms of the signed order.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)