Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Durgash Kumar Singh vs The State Of Uttar Pradesh on 11 July, 2018

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

                                             IN THE SUPREME COURT OF INDIA

                                                    INHERENT JURISDICTION

                                       REVIEW PETITION (CRL.) NO. 264/2018

                                                             IN

                                   SPECIAL LEAVE PETITION (CRL.) NO. 7105/2016


                         DURGESH KUMAR SINGH                                            Petitioner(s)

                                                            VERSUS

                         THE STATE OF UTTAR PRADESH                                     Respondent(s)




                                                            O R D E R

Delay in filing the Review Petition is condoned. Having carefully gone through the Review Petition, the order under challenge and the papers annexed therewith, we are satisfied that there is no error apparent on the face of the record, warranting reconsideration of the order impugned.

The Review Petition is, accordingly, dismissed.

.....................J. (ROHINTON FALI NARIMAN) .....................J. (SANJAY KISHAN KAUL) NEW DELHI;

                         JULY 11, 2018




Signature Not Verified

Digitally signed by R
NATARAJAN
Date: 2018.07.12
16:27:49 IST
Reason:
ITEM NO.1006                                          SECTION II

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS

R.P.(Crl.) No. 264/2018 in SLP(Crl) No. 7105/2016 DURGESH KUMAR SINGH Petitioner(s) VERSUS THE STATE OF UTTAR PRADESH Respondent(s) (FOR ADMISSION and IA No.54128/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 11-07-2018 This petition was circulated today.

CORAM :

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE SANJAY KISHAN KAUL By Circulation UPON perusing papers the Court made the following O R D E R Delay in filing the Review Petition is condoned.
The Review Petition is dismissed in terms of the signed order.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)