Section 50(2)(a) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

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State of Telangana - Subsection

Section 50(2)(a) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(a)the power of the Board,-

(i)to stop the supply of water, whether for domestic purpose or not or for gratuitous use;

(ii)to prohibit the sale and use of water for the purpose of business;