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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of West Bengal - Subsection

Section 2A(g) in West Bengal Municipal (Building) Rules, 2007

(g)"Industrial building" means, any building or structure or part thereof in which products or materials of all kinds and properties are fabricated, assembled or processed as in assembly plants; such buildings shall include laboratories, power plants, smoke houses, refineries, gas plants, mills, dairies, factories, workshops, automobile repair garages, and printing press;