Allahabad High Court
Smt. Dropadi Devi And Others vs Shri Daya Shanker on 27 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Yogesh Chandra Gupta
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 435 of 1999 Petitioner :- Smt. Dropadi Devi And Others Respondent :- Shri Daya Shanker Petitioner Counsel :- V.N.Shukla Hon'ble Devi Prasad Singh,J.
Hon'ble Yogesh Chandra Gupta,J. Case called out.
None appeared on behalf of the appellants. The appeal is dismissed for want of prosecution. Order Date :- 27.7.2010 Gaurav Before signing of the order, learned counsel for the appellant appeared and prays for listing of the case. As prayed, list in the next cause list. Dt.27.7.2010.
Gaurav.