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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(6)(a) in Smoke-Nuisances Act, 1963

(a)when used in reference; to a furnace, flue or chimney includes any agent or, lessee using the furnace, flue or chimney and any foreman or other person superintending the working of the furnace, flue or chimney;