Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(3)(x) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(x)exercise such other powers and perform such other duties as may be conferred or imposed on it by or under the provisions of this Act.