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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Gujarat - Subsection

Section 78(2)(b) in The Gujarat Water Supply and Sewerage Board Act, 1978

(b)the installation of meters or the transfer of their connection, and their use, maintenance, testing, disconnection and reconnection, the fees, rent and other charge in respect thereof, including the furnishing of security by the consumer and matters connected therewith;