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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(5) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(5)All inter-zonal transfers of the members of the Force up to the rank of Assistant Director shall be ordered by the Director and inter Gamma Unit transfers of all enrolled members by Joint Directors within their zones subject to prior approval of the Director.