Bombay High Court
Shri Sushilkumar Kamalnarayan ... vs Shri Awtarsingh S/O Jawaharsingh ... on 14 December, 2020
Author: Manish Pitale
Bench: Manish Pitale
27-wp3348.20.odt
1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETN. NO. 3348 OF 2020
Sushilkumar Kamalnarayan Jaiswal (Pitariya)
-Vs.-
Awtarsingh Jawaharsingh Taneja
-----------------------------------------------------------------------------------------------------------------------------
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
-----------------------------------------------------------------------------------------------------------------------------
None for the petitioner.
CORAM : MANISH PITALE, J.
DATE : 14.12.2020 None for the petitioner.
2. List this petition on 06/01/2021 as a matter of last chance.
JUDGE Ghanshyam Khunte Digitally signed by Ghanshyam Khunte Date: 2020.12.15 10:41:34 +0530 KHUNTE