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Bombay High Court

Shri Sushilkumar Kamalnarayan ... vs Shri Awtarsingh S/O Jawaharsingh ... on 14 December, 2020

Author: Manish Pitale

Bench: Manish Pitale

                                                                                                    27-wp3348.20.odt
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                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR.

                                WRIT PETN. NO. 3348 OF 2020
                          Sushilkumar Kamalnarayan Jaiswal (Pitariya)
                                             -Vs.-
                                Awtarsingh Jawaharsingh Taneja
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                   Court's or Judge's Orders.
or directions and Registrar's orders.
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                                       None for the petitioner.




                                                       CORAM : MANISH PITALE, J.

DATE : 14.12.2020 None for the petitioner.

2. List this petition on 06/01/2021 as a matter of last chance.

JUDGE Ghanshyam Khunte Digitally signed by Ghanshyam Khunte Date: 2020.12.15 10:41:34 +0530 KHUNTE