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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(i) in The Kurukshetra University Act, 1986

(i)"University teachers" means professors, readers, lecturers and such other persons as may be appointed for imparating instruction or conducting research in the University or in any college or institution maintained by the University and are designated as teachers by the Ordinances.