Section 3(1A) in Haryana State Agricultural Marketing Board and Market Committees Investment and Disposal of Surplus Fund Rules, 1981
(1A)[ The surplus funds of the Market Committees/Board can be invested in the following Companies Banks in the private sector promoted by a Government owned financial institution (sic) approval of Chairman and Chief Administrator :-(i)Industrial Credit and Investment Corporation of India Ltd. (ICICI Bank Ltd.)(ii)Industrial Development Bank of India (IDBI) Ltd.(iii)Housing Development and Finance Corporation (HDFC).(iv)Small Industries Development Bank of India (SIDBI).]
