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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

(3)If the amount available in the bank guarantee referred in sub-rule (2) is insufficient, the welfare contribution of the Recruitment and Placement Service to the Seafarers Welfare Fund Society, Mumbai shall be utilised for the purpose as an interim measure.