Allahabad High Court
Chandra Pakash Kanyakubj And Others vs State Of U.P. And Others on 5 January, 2012
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 493 of 2012 Petitioner :- Chandra Pakash Kanyakubj And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- V.K. Singh,G.K. Singh Respondent Counsel :- C.S.C.,Ramesh Chand Tiwari Hon'ble Rajes Kumar,J.
Connect it with Writ Petition No. 57527 of 2010, Shashi Kant Dwivedi and others Vs. State of U.P. and others.
Sri R.C.Tiwari, Advocate, appears on behalf of respondent no. 3. Learned Standing Counsel appears on behalf of respondent nos. 1, 2 and 4. All the respondents may file counter affidavit within three weeks.
Order Date :- 5.1.2012 OP