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Allahabad High Court

Chandra Pakash Kanyakubj And Others vs State Of U.P. And Others on 5 January, 2012

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 493 of 2012
 

 
Petitioner :- Chandra Pakash Kanyakubj And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.K. Singh,G.K. Singh
 
Respondent Counsel :- C.S.C.,Ramesh Chand Tiwari
 

 
Hon'ble Rajes Kumar,J.
 

Connect it with Writ Petition No. 57527 of 2010, Shashi Kant Dwivedi and others Vs. State of U.P. and others.

Sri R.C.Tiwari, Advocate, appears on behalf of respondent no. 3. Learned Standing Counsel appears on behalf of respondent nos. 1, 2 and 4. All the respondents may file counter affidavit within three weeks.

Order Date :- 5.1.2012 OP