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[Cites 0, Cited by 0] [Section 10B(2)] [Section 10B] [Entire Act]

State of Kerala - Subsection

Section 10B(2)(vii) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003

(vii)Revenue officer not below the rank of a Revenue Divisional Officer or a person nominated by him of the area comprising the place which is subjected to inspection.