Himachal Pradesh High Court
Deepak Boot House & Anrs. vs . Dr. Piyare Lal Sood on 22 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Deepak Boot House & Anrs. Vs. Dr. Piyare Lal Sood .
RSA No.260 of 2018 22.03.2022 Present: Mr. Vikrant Thakur, Advocate, for the appellant.
Mr. Khem Raj, Advocate, vice Mr. Abhishek Sood, Advocate, for the respondent.
List after four weeks, as prayed.
r to (Vivek Singh Thakur) Judge March 22 , 2022 (veena) ::: Downloaded on - 23/03/2022 20:11:56 :::CIS