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Himachal Pradesh High Court

Deepak Boot House & Anrs. vs . Dr. Piyare Lal Sood on 22 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Deepak Boot House & Anrs. Vs. Dr. Piyare Lal Sood .

RSA No.260 of 2018 22.03.2022 Present: Mr. Vikrant Thakur, Advocate, for the appellant.

Mr. Khem Raj, Advocate, vice Mr. Abhishek Sood, Advocate, for the respondent.

List after four weeks, as prayed.

r to (Vivek Singh Thakur) Judge March 22 , 2022 (veena) ::: Downloaded on - 23/03/2022 20:11:56 :::CIS