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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1) in Tamil Nadu Artists Social Security and Welfare Scheme, 2006

(1)The Secretary or any other officer authorised in this behalf by the Board, shall on an application from a registered manual worker, sanction a sum of Rs. 2,000 (Rupees two thousand only) as assistance to meet the marriage expenses of the applicant or his son or daughter.