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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2)(iv) in The Punjab Village Common Lands (Regulation) Rules, 1964

(iv)Where the area available for distribution among small landowners is not sufficient to satisfy all the applicants, priority shall be given to the smallest landowners and where there are more than one, small landowners having equal land-holding priority shall be decided by drawing costs.]