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State of Rajasthan - Section
Section 16 in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962
16. Give particulars of all the University examinations passed and degrees obtained commencing with the Matriculation or equivalent examination. Attested copies of the certificates, diplomas or degree should be attached.
| Name of School/College/University/Board fromwhich examination taken | Name of Examination passed | Year in which examination is passed | Class or Div. obtained in the examination | Percentage of marks secured | Subject taken for the examination |
| 1. | |||||
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| 3. | |||||
| 4. |