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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(3) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(3)Any weight or measure, which has been verified and stamped in situ, shall not be dismantled or removed from its original site without written permission of the Controller or Legal Metrology Officer authorized by him in this behalf.