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[Cites 0, Cited by 0] [Section 256(1)] [Section 256] [Entire Act]

State of Uttar Pradesh - Subsection

Section 256(1)(i) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(i)The Principal Secretary, Labour, Government of Uttar Pradesh, as the ex officio Chairperson;