Section 3(1)(a) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)to any building belonging to the Government, or a State Housing Board, or a local authority, or Industrial Development Corporation;

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