Madhya Pradesh High Court
Smt. Shelja Sharma vs Ashish Sharma on 3 February, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 The High Court Of Madhya Pradesh FA No. 1790 of 2019 (SMT. SHELJA SHARMA Vs ASHISH SHARMA) Gwalior, Dated : 03-02-2022 Heard through Video Conferencing.
List this matter along with connected F.A. No. 1727/2019.
(ROHIT ARYA) (SATISH KUMAR SHARMA)
JUDGE JUDGE
Durgekar
SANJAY Digitally signed by SANJAY NAMDEORAO
DURGEKAR
DN: c=IN, o=HIGH COURT OF MADHYA NAMDEOR PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=afa4701a2661e1fb7720c022ffc277608 AO ce55ba67f3594a641181b9ae8448e58, pseudonym=DA26B82C5BC4CAF69072CA5A13 CA996C4169AB06, serialNumber=1190D1488DBA862FB108ED662 DURGEKAR 62DC2DC2CB9D310D73128B3A6E7B046FCF28 227, cn=SANJAY NAMDEORAO DURGEKAR Date: 2022.02.03 15:19:52 +05'30'