Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(b) in The Delhi Metro Airport Express Line, General Rules, 2010 (b)each Delhi Metro Airport Express Line employee on whom any definite responsibility has been placed by these rules, or of such portions of rules as relate to his duties.
