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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(8)(e) in West Bengal Apartment Ownership Act, 1972

(e)"common expenses" means expenses of administration, maintenance, repair or replacement of the common areas and facilities and ail other sums assessed against the apartment owners by the Association of Apartment Owners;