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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

(2)It shall be the responsibility of the head of every family, during the period specified for preparation of the Population Register, to give the correct details of name and number of members and other particulars, as specified in sub‑rule (3) of rule 3, of the family of which he is the head.