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State of Rajasthan - Section

Section 18 in The Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964

18. Repeal and Saving.

- Except as provided in these rules, all rules and orders in relation to matters covered by these rules, and in force immediately before the commencement of these rules are hereby repealed:Provided that nothing in these rules shall affect the previous operation of the rules hereby repealed or any action taken thereunder.[Schedule [Inserted by Notification dated 12-6-1970 (18-6-1970).]A. Procedure for calculating rent of shed :