Punjab-Haryana High Court
Raj Kumar And Anr vs Ramesh Kumar And Anr on 18 February, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
131(3) IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR-113-2022 (O&M)
Date of decision: 18.02.2022
Raj Kumar and another
....Petitioners
Versus
Ramesh Kumar and another
..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Ashwani Sharma, Advocate for the petitioners
ANIL KSHETARPAL, J (Oral)
The hearing of the case is being held through video conferencing on account of restricted functioning of the Courts.
For orders, see detailed order passed in CR-93-2022 titled as 'Raj Kumar and another vs. Ramesh Kumar and another' of the even date.
18.02.2022 (ANIL KSHETARPAL)
rekha JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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