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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(xxvi) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(xxvi)to lay down scales of salaries and conditions of the employment of member of the stall in the various branches of the Vishwa Vidyalaya and to ensure the observance of the same;